Calcutta High Court (Appellete Side)
Union Of India & Others vs Vinay Kumar Upadhyay & Another on 7 August, 2017
Author: Nishita Mhatre
Bench: Nishita Mhatre
1
45 07.08.2017
rpan Ct. No.01 WPCT No. 35 of 2017
Union of India & Others
Vs.
Vinay Kumar Upadhyay & Another
Mr. Radhamohan Ray,
... for the Petitioners.
Mr. P. C. Das,
Mr. Barun Chatterjee
... for Respondent No.1
Mr. Ray, appearing for the Union of India and the other Petitioners, states that he has instructions from the Government of India that the order of the Tribunal which is impugned in this petition will be complied. He, therefore, seeks leave to withdraw the petition.
Allowed to be withdrawn and the petition is dismissed as such. The written instructions are taken on record.
(Nishita Mhatre, A.C.J.) (Tapabrata Chakraborty, J.)