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[Cites 0, Cited by 0] [Section 37] [Entire Act]

State of Rajasthan - Subsection

Section 37(5) in The Rajasthan Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2009

(5)No business shall be transacted at a meeting of the sub-committee unless at least three members including Chairperson of the sub-committee are present, which shall include the members representing employers and the members representing building workers.