Section 90(1)(h) in Multi State Co-Operative Societies Act, 1984

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Union of India - Subsection

Section 90(1)(h) in Multi State Co-Operative Societies Act, 1984

(h)an order made by the Central Registrar under Section 71 apportioning the costs of an inquiry held under Section 69 or an inspection made under Section 70 :

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Union of India - Subsection

Section 90(1)(h) in Multi State Co-Operative Societies Act, 1984