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[Cites 0, Cited by 0] [Section 146(4)] [Section 146] [Entire Act]

State of West Bengal - Subsection

Section 146(4)(a) in West Bengal Co-operative Societies Act, 2006

(a)A Tribunal shall exercise all the powers conferred upon an Appellate Court by order XLI in the First Schedule to the Code of Civil Procedure, 1908 (5 of 1908).