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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(m) in The Jammu and Kashmir State Board of Technical Education Act, 2002

(m)"General Body" means the General Body of the Board and all other members of the board as appointed, nominated or co-opted under section 5 and section 6 of this Act;