Supreme Court - Daily Orders
R.V.E.Venkatachala Gounder(Dead) By ... vs Sub Collector,Tiruppur And Ors. on 3 October, 2019
Bench: N.V. Ramana, Sanjiv Khanna, Krishna Murari
ITEM NO.107(MM) COURT NO.3 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).927/2013
R.V.E.VENKATACHALA GOUNDER(DEAD) BY LRS. Appellant(s)
VERSUS
SUB COLLECTOR,TIRUPPUR AND ORS. & ORS. Respondent(s)
WITH
C.A. Nos.928-929/2013 (XII)
C.A. Nos.933-935/2013 (XII)
C.A. No.931/2013 (XII)
C.A. No.932/2013 (XII)
C.A. No.930/2013 (XII)
Date : 03-10-2019 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE N.V. RAMANA
HON'BLE MR. JUSTICE SANJIV KHANNA
HON'BLE MR. JUSTICE KRISHNA MURARI
For Appellant(s) Mr. Vasanth Bharani, Adv.
Mr. Vikas Mehta, AOR
For Respondent(s) Mr. Jayanth Muthraj, AAG
Ms. Pratibha Mitra, Adv.
Ms. S. Jaswanti, Adv.
Mr. K. V. Vijayakumar, AOR
Mr. V. Balaji, Adv.
Mr. Atul Sharma, Adv.
Mr. Asaithambi MSM, Adv.
Mr. C.Kannan, Adv.
Ms. Sripradha Krishnan, Adv.
Ms. Neha Singh, Adv.
Mr. Rakesh K. Sharma, AOR
Mr. Balaji Srinivasan, AAG
Mr. Vinodh Kanna B., AOR
Mr. A. Lenin Rajasekhar, Adv.
Mr. R. Nedumaran, AOR
UPON hearing the counsel the Court made the following
O R D E R
Signature Not Verified At the request of learned counsel for the appellants, Digitally signed by SATISH KUMAR YADAV list these matters after four weeks. Date: 2019.10.03 17:28:00 IST Reason:
(SATISH KUMAR YADAV) (RAJ RANI NEGI) AR-CUM-PS ASSISTANT REGISTRAR