Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 73F] [Entire Act] State of Maharashtra - Subsection Section 73F(b) in Maharashtra Factories Rules, 1963 (b)a permit to work on the fragile roof is issued to him each time he is required to work thereon by a responsible person of the factory concerned.
