Section 39A in The Employees' Pension Scheme, 1995
39A. [ Submission of return. [ Inserted by G.S.R. 747(E), dated 27.9.2001 (w.e.f. 28.9.2001).]
- The employer of the exempted establishment or class of establishments and/or the Board of Trustees of the exempted establishment or class of establishments shall submit a monthly return to the Commissioner in Form 1.]
