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State of Rajasthan - Section

Section 185 in Rajasthan District Board Account Rules

185.

Recovery of demands not otherwise provided for in these rules shall be watched through the register of Miscellaneous Demand in Form 42, in column 2 of which reference to the sanctioning order or the document on which they are based shall be quoted and other necessary particulars entered in column 4. As a rule payment for all such miscellaneous demands should be made at. the District Board's office.