Madhya Pradesh High Court
Sushil Kumar Mishra vs Director General on 29 January, 2019
1 WP-1763-2019 The High Court Of Madhya Pradesh WP-1763-2019 (SUSHIL KUMAR MISHRA Vs DIRECTOR GENERAL) 1 Jabalpur, Dated : 29-01-2019 Ms. Raghuwanshi prays for time. List after a week.
(SUJOY PAUL) JUDGE YS Digitally signed by YOGESH KUMAR SHRIVASTAVA Date: 30/01/2019 17:36:51