Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Tamilnadu - Subsection Section 7(6) in Tamil Nadu Lifts Rules, 1997 (6)Every Lift Operator, if appointed in case of manually operated Lift, must have attained the age of eighteen years and shall be a person who has been trained in the correct operation "of the Lift;
