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[Cites 0, Cited by 0] [Section 3(20A)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(20A)(m) in The Wild Life (Protection) Amendment Act, 2002

(m)for clause (30), the following clause shall be substituted, namely:-' (30)" taxidermy", with its grammatical variations and cognate expressions, means the curing, preparation or preservation or mounting of trophies;';