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State of Madhya Pradesh - Section

Section 18 in The M.P. Boiler Operation Engineers' Rules, 1968

18. [ Examiner's fees. [Substituted by Notification No. F. 2-1-1-98-A-XI, dated 30-9-1999.]

- Each member of the Board of Examiners other than an official subordinate to the State Government shall be entitled to receive a fee of Rs. 500 per diem for each meeting of the Board at which any business prescribed by these rules has been transacted and which he attends from beginning to the end. Examiners appointed under Rule 11 (ii) shall be paid Rs. 100 for setting a Question paper and marking the answer books of the candidates. Each member of the Board, other than an official subordinate to the State Government, shall also be entitled to receive travelling expenses to and for each meeting of the Board, as admissible under the "Madhya Pradesh Travelling Allowance Rules, 1956", to officers of the first grade].