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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Madhya Pradesh - Subsection

Section 64(5) in The M.P. Panchayat Nirvachan Niyam, 1995

(5)Separate covers shall be used for keeping the tendered ballot papers for election to the offices of Panch, Sarpanch and Member of Janpad Panchayat and Zila Panchayat.