Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 154] [Entire Act] State of Tripura - Subsection Section 154(3) in The Tripura Co-operative Societies Act, 1974 (3)The liability of past members or the estate of deceased members shall, in all cases, be subject to the provisions of Section 33.
