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Delhi High Court - Orders

Alankit Assignments Limited vs Union Of India on 5 August, 2020

Author: Navin Chawla

Bench: Navin Chawla

$~16
*    IN THE HIGH COURT OF DELHI AT NEW DELHI
+    W.P.(C) 2662/2020 & CM APPL. Nos. 9246/2020 & 11158/2020
     ALANKIT ASSIGNMENTS LIMITED
                                                      ..... Petitioner
                      Through: Mr.Rakesh Tiku, Sr. Adv. with
                               Mr.Rohan Sharma, Adv.

                         versus


      UNION OF INDIA
                                                         ..... Respondent
                         Through:     Mr.Chetan   Sharma,      ASG     &
                                      Mr.Ripudaman Bharadwaj, CGSC.

      CORAM:
      HON'BLE MR. JUSTICE NAVIN CHAWLA
                         ORDER

% 05.08.2020 This hearing has been held through video conferencing. Further arguments heard.

The learned counsel for the respondent submits that the relevant file notings shall be shared with this Court by 07.08.2020.

List for further hearing on 11th August, 2020, at the end of the Board.

NAVIN CHAWLA, J AUGUST 05, 2020/rv