Delhi High Court - Orders
Alankit Assignments Limited vs Union Of India on 5 August, 2020
Author: Navin Chawla
Bench: Navin Chawla
$~16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2662/2020 & CM APPL. Nos. 9246/2020 & 11158/2020
ALANKIT ASSIGNMENTS LIMITED
..... Petitioner
Through: Mr.Rakesh Tiku, Sr. Adv. with
Mr.Rohan Sharma, Adv.
versus
UNION OF INDIA
..... Respondent
Through: Mr.Chetan Sharma, ASG &
Mr.Ripudaman Bharadwaj, CGSC.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 05.08.2020 This hearing has been held through video conferencing. Further arguments heard.
The learned counsel for the respondent submits that the relevant file notings shall be shared with this Court by 07.08.2020.
List for further hearing on 11th August, 2020, at the end of the Board.
NAVIN CHAWLA, J AUGUST 05, 2020/rv