Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Madhya Pradesh High Court

Raju Meda vs The State Of Madhya Pradesh on 21 March, 2023

Author: Anil Verma

Bench: Anil Verma

1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRA No. 4073 of 2023 (RAJU MEDA AND OTHERS Vs THE STATE OF MADHYA PRADESH) Dated : 21-03-2023 Parties through their counsel.

Let record of the Court below be requisitioned. list the matter after four weeks.

(ANIL VERMA) JUDGE Anushree Signature Not Verified Signed by: ANUSHREE PANDEY Signing time: 21-03-2023 19:10:39