Madhya Pradesh High Court
Raju Meda vs The State Of Madhya Pradesh on 21 March, 2023
Author: Anil Verma
Bench: Anil Verma
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRA No. 4073 of 2023 (RAJU MEDA AND OTHERS Vs THE STATE OF MADHYA PRADESH) Dated : 21-03-2023 Parties through their counsel.
Let record of the Court below be requisitioned. list the matter after four weeks.
(ANIL VERMA) JUDGE Anushree Signature Not Verified Signed by: ANUSHREE PANDEY Signing time: 21-03-2023 19:10:39