Supreme Court - Daily Orders
Divya Swami vs Dinesh on 10 November, 2023
Author: Sanjay Kumar
Bench: Sanjay Kumar
ITEM NO.1606 COURT NO.15 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 2978/2023
DIVYA SWAMI Petitioner(s)
VERSUS
DINESH Respondent(s)
(FOR ADMISSION and IA No.229535/2023-STAY APPLICATION and IA
No.229536/2023-EXEMPTION FROM FILING O.T. )
Date : 10-11-2023 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE SANJAY KUMAR
For Petitioner(s) Mr. Rajat Baijal, Adv.
Mr. Chand Qureshi, AOR
Mr. Md.sadath Hussain, Adv.
Mr. Vaibhav Agarwal, Adv.
Mr. Sunil Ahya, Adv.
Mr. Harsh Varma, Adv.
Dr. Ram Kishore Chaudhary, Adv.
Mr. Qazi Abdul Karim Ansari, Adv.
Mrs. Latika Chouhan, Adv.
For Respondent(s)
UPON hearing the counsel, the Court made the following
O R D E R
1. Issue notice, returnable in four weeks.
2. In the meanwhile, there shall be stay of further proceedings in H.M.A.No.70 of 2023, titled “Dinesh Vs. Divya Swami“, pending in the Court of the learned Principal Judge, Family Court, Camp Court, Bahadurgarh, District Jhajjar, Haryana. (VARSHA MENDIRATTA) (RAM SUBHAG SINGH) COURT MASTER (SH) Signature Not Verified COURT MASTER (NSH) Digitally signed by GEETA AHUJA Date: 2023.11.20 11:04:29 IST Reason: