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Supreme Court - Daily Orders

Divya Swami vs Dinesh on 10 November, 2023

Author: Sanjay Kumar

Bench: Sanjay Kumar

     ITEM NO.1606                              COURT NO.15                 SECTION IV-B

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Transfer Petition(s)(Civil)                 No(s).   2978/2023

     DIVYA SWAMI                                                         Petitioner(s)

                                                    VERSUS

     DINESH                                                              Respondent(s)

     (FOR ADMISSION and IA No.229535/2023-STAY APPLICATION and IA
     No.229536/2023-EXEMPTION FROM FILING O.T. )

     Date : 10-11-2023 This petition was called on for hearing today.

     CORAM : HON'BLE MR. JUSTICE SANJAY KUMAR

     For Petitioner(s)                 Mr. Rajat Baijal, Adv.
                                       Mr. Chand Qureshi, AOR
                                       Mr. Md.sadath Hussain, Adv.
                                       Mr. Vaibhav Agarwal, Adv.
                                       Mr. Sunil Ahya, Adv.
                                       Mr. Harsh Varma, Adv.
                                       Dr. Ram Kishore Chaudhary, Adv.
                                       Mr. Qazi Abdul Karim Ansari, Adv.
                                       Mrs. Latika Chouhan, Adv.
     For Respondent(s)


                              UPON hearing the counsel, the Court made the following
                                                 O R D E R

1. Issue notice, returnable in four weeks.

2. In the meanwhile, there shall be stay of further proceedings in H.M.A.No.70 of 2023, titled “Dinesh Vs. Divya Swami“, pending in the Court of the learned Principal Judge, Family Court, Camp Court, Bahadurgarh, District Jhajjar, Haryana. (VARSHA MENDIRATTA) (RAM SUBHAG SINGH) COURT MASTER (SH) Signature Not Verified COURT MASTER (NSH) Digitally signed by GEETA AHUJA Date: 2023.11.20 11:04:29 IST Reason: