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[Cites 0, Cited by 0] [Section 2A(2)] [Section 2A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2A(2)(a) in Andhra Pradesh Co-Operative Societies Rules, 1964

(a)a list of persons who have come forward to organise the society with their names and father's names, address and share amount and entrance fee contributed by them.