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[Cites 0, Cited by 0] [Section 84(7)] [Section 84] [Entire Act]

State of Jharkhand - Subsection

Section 84(7)(c) in Jharkhand Panchayat Raj Act, 2001

(c)Gram Panchayat fund shall be vested in the panchayat and the deposit money of the fund shall be kept in a specified custody as prescribed.