Section 31(4)(iii) in Atal Bihari Vajpayee Medical University, Uttar Pradesh Act, 2018

[Cites 0, Cited by 0] [Section 31(4)] [Section 31] [Entire Act]

(iii)in the case of a Professor or an Associate Professor, three experts, and in any other case, two experts to be nominated by the Chancellor.

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