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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Goa - Subsection

Section 18(9) in The Goa Private Security Agencies Rules, 2008

(9)On the basis of police verification and/or on the basis of their own verification, the Agency shall issue in Form VI, a character certificate to the concerned person and this certificate will not be taken back by such Agency even if the person ceases to be the employee of that Agency.