Section 6 in The First Statutes of the National Institutes of Technology
6. Authentication of orders of the board.
- [All orders and decisions of the Board shall be authenticated by the signature of the Director. In absence of Director, the Registrar or any person-authorised by the Board in this behalf.] [Substituted 'All orders and decisions of the Board shall be authenticated by the signature of the Director or Registrar or any person-authorised by the Board in this behalf.' by Notification No. S.O. 947(E), dated 21.7.2017 (w.e.f. 23.4.2009).]
