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[Cites 0, Cited by 0] [Section 61] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 61(4) in The Dadra and Nagar Haveli Panchayat Regulation, 2012

(4)In case of equality of votes, the result of the election shall be decided by lots drawn in the presence of the officer appointed, in such manner as he may determine.