Section 16(5) in North East Frontier Technical University (Neftu) Arunachal Pradesh Act, 2014
(5)The Chancellor shall have the following powers, namely:-(a)To call for any information or record;(b)To appoint the Vice-Chancellor;(c)To remove the Vice-Chancellor;(d)Such other powers may be conferred on him by this Act or the Statutes made there under;
