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[Cites 0, Cited by 0] [Section 57(2)] [Section 57] [Entire Act]

State of Tamilnadu - Subsection

Section 57(2)(c) in Tamil Nadu Handloom Workers (Conditions of Employment and Miscellaneous Provisions) Act, 1981

(c)other matters which are to be taken into consideration by the competent authority for granting or refusing a licence;