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[Cites 0, Cited by 0] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(2) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

(2)In addition, barriers shall be established which shall -
(a)reduce the probability of further development of any such failures and situations of hazard and accident; and
(b)limit possible damage.