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[Cites 0, Cited by 0] [Section 26(1)] [Section 26] [Entire Act]

State of Telangana - Subsection

Section 26(1)(c) in Telangana State Private Universities (Establishment and Regulation) Act, 2018

(c)the manner, terms and conditions of appointment of the Registrar and Chief Finance and Accounts Officer, their powers and functions;