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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(2)(g) in Tamil Nadu Khadi and Village Industries Board Act, 1959

(g)to arrange for the publicity and popularization of the finished products of such industries by opening stores, shops, emporia, exhibitions and the like;