Madhya Pradesh High Court
Smt. Sultana Tayar vs The Municipal Council Damoh on 21 August, 2020
Author: Vishal Dhagat
Bench: Vishal Dhagat
1 RP-675-2020
The High Court Of Madhya Pradesh
RP-675-2020
(SMT. SULTANA TAYAR Vs THE MUNICIPAL COUNCIL DAMOH)
2
Jabalpur, Dated : 21-08-2020
Heard through Video Conferencing.
Shri Rameshwar Singh Thakur, learned counsel for petitioner.
Shri Jubin Prasad, learned Panel Lawyer for respondent/State.
List the matter along with R.P. No.671/2020.
(VISHAL DHAGAT) JUDGE sp/-
Signature SAN Not Verified Digitally signed by SUNIL KUMAR PATEL Date: 2020.08.21 15:50:56 IST