Income Tax Appellate Tribunal - Pune
Pramod Bajirao Khonde,, Pune vs Income-Tax Officer, Ward - 7 (3),, Pune on 8 March, 2021
आयकर अपीऱीय अधिकरण "बी" न्यायपीठ पण
ु े में ।
IN THE INCOME TAX APPELLATE TRIBUNAL "B" BENCH, PUNE
BEFORE SHRI R.S. SYAL, VICE PRESIDENT
AND
SHRI S.S. VISWANETHRA RAVI, JUDICIAL MEMBER
Sl. ITA//IT(SS)A No. Name of Appellant Name of Asst.
No. Respondent Year/B.P
1 IT(SS)A No. Bharat Maharu Pawar, ACIT, 1988-89 to
11/PUN/2018 At Post Mohadi, Upnagar, Circle Dhule 10-07-1997
Kranti Chowk, Dhule-
424311, Maharashtra
PAN : ACOPP3908L
2 IT(SS)A No. Rajendra Popat Shinde, DCIT, 1988-89 to
01/PUN/2019 L/H Minaxi Rajendra Circle Dhule 10-07-1997
Shinde,
House No. 137, Tikhi
Road, Mohadi, Upnagar,
Dhule-424311,
Maharashtra
PAN : AFKPS4497J
3 ITA No. Sanjiev Kaushik (HUF), ITO, Ward-2(1), 2014-15
834/PUN/2018 9, Silver Woods Nashik
Apartment, Behind
Indian Oil Pump,
Gangapur Road,
Anandvalli,
Nashik-422007
PAN : AOHPK7729P
4 ITA No. Shri Pramod Bajirao ITO, Ward-7(3), 2011-12
986/PUN/2019 Khonde, Pune
1, Yashshree Kharandkar
Nagar, Vadgaonsheri,
Pune-411014
PAN : ADNPK2416Q
Assessee by Sl. No. 1, 2, 3 & 4 - None
Revenue by Sl. No. 1 & 2 - Shri Deepak Garg
Sl. No. 3 - Shri S.P. Walimbe
Sl. No. 4- Shri Vitthal Bhosale
Date of hearing 08-03-2021
Date of pronouncement 08-03-2021
2
आदेश / ORDER
PER BENCH :
These four appeals by different assessees for the different assessment years mentioned in the caption are directed against the orders of Commissioner of Income Tax (Appeals).
2. We find that all the assessees wish to withdraw the appeals in view of having filed applications under Vivad Se Vishwas Scheme.
3. The ld. DR has no objection in case all the assessees wish to withdraw the appeals.
4. In view of the request made by the assessees all the appeals are dismissed as withdrawn.
Order pronounced in the open court on 08th March, 2021.
Sd/- Sd/-
(R.S. Syal) (S.S. Viswanethra Ravi)
VICE PRESIDENT JUDICIAL MEMBER
ऩुणे / Pune; ददन ांक / Dated : 08th March, 2021. RK आदे श की प्रतिलऱपप अग्रेपिि / Copy of the Order forwarded to :
1. अऩीऱ थी / The Appellant.
2. प्रत्यथी / The Respondent.
3. आयकर आयक् ु त (अऩीऱ) / The CIT(A) concerned
4. आयकर आयक् ु त / The CIT concerned
5. विभ गीय प्रतततनधध, आयकर अऩीऱीय अधधकरण, "बी" बेंच, ऩुणे / DR, ITAT, "B" Bench, Pune.
6. ग र्ड फ़ इऱ / Guard File.
//सत्य वऩत प्रतत// True Copy// आदे श नुस र / BY ORDER, तनजी सधचि / Private Secretary, आयकर अऩीऱीय अधधकरण, ऩण ु े / ITAT, Pune