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Income Tax Appellate Tribunal - Pune

Pramod Bajirao Khonde,, Pune vs Income-Tax Officer, Ward - 7 (3),, Pune on 8 March, 2021

                  आयकर अपीऱीय अधिकरण "बी" न्यायपीठ पण
                                                    ु े में ।
       IN THE INCOME TAX APPELLATE TRIBUNAL "B" BENCH, PUNE


                BEFORE SHRI R.S. SYAL, VICE PRESIDENT
                                 AND
             SHRI S.S. VISWANETHRA RAVI, JUDICIAL MEMBER


Sl. ITA//IT(SS)A No.        Name of Appellant          Name of           Asst.
No.                                                  Respondent        Year/B.P
 1 IT(SS)A No.           Bharat Maharu Pawar,     ACIT,               1988-89 to
    11/PUN/2018          At Post Mohadi, Upnagar, Circle Dhule        10-07-1997
                         Kranti Chowk, Dhule-
                         424311, Maharashtra

                         PAN : ACOPP3908L
2    IT(SS)A No.         Rajendra Popat Shinde,     DCIT,             1988-89 to
     01/PUN/2019         L/H Minaxi Rajendra        Circle Dhule      10-07-1997
                         Shinde,
                         House No. 137, Tikhi
                         Road, Mohadi, Upnagar,
                         Dhule-424311,
                         Maharashtra

                         PAN : AFKPS4497J
3    ITA No.             Sanjiev Kaushik (HUF),     ITO, Ward-2(1),   2014-15
     834/PUN/2018        9, Silver Woods            Nashik
                         Apartment, Behind
                         Indian Oil Pump,
                         Gangapur Road,
                         Anandvalli,
                         Nashik-422007

                         PAN : AOHPK7729P
4    ITA No.             Shri Pramod Bajirao     ITO, Ward-7(3),      2011-12
     986/PUN/2019        Khonde,                 Pune
                         1, Yashshree Kharandkar
                         Nagar, Vadgaonsheri,
                         Pune-411014

                         PAN : ADNPK2416Q



    Assessee by                  Sl. No. 1, 2, 3 & 4 - None
    Revenue by                   Sl. No. 1 & 2 - Shri Deepak Garg
                                 Sl. No. 3 - Shri S.P. Walimbe
                                 Sl. No. 4- Shri Vitthal Bhosale
    Date of hearing              08-03-2021
    Date of pronouncement        08-03-2021
                                         2




                                 आदेश / ORDER

PER BENCH :

These four appeals by different assessees for the different assessment years mentioned in the caption are directed against the orders of Commissioner of Income Tax (Appeals).

2. We find that all the assessees wish to withdraw the appeals in view of having filed applications under Vivad Se Vishwas Scheme.

3. The ld. DR has no objection in case all the assessees wish to withdraw the appeals.

4. In view of the request made by the assessees all the appeals are dismissed as withdrawn.

Order pronounced in the open court on 08th March, 2021.

                      Sd/-                                    Sd/-
                (R.S. Syal)                        (S.S. Viswanethra Ravi)
              VICE PRESIDENT                         JUDICIAL MEMBER

ऩुणे / Pune; ददन ांक / Dated : 08th March, 2021. RK आदे श की प्रतिलऱपप अग्रेपिि / Copy of the Order forwarded to :

1. अऩीऱ थी / The Appellant.
2. प्रत्यथी / The Respondent.
3. आयकर आयक् ु त (अऩीऱ) / The CIT(A) concerned
4. आयकर आयक् ु त / The CIT concerned
5. विभ गीय प्रतततनधध, आयकर अऩीऱीय अधधकरण, "बी" बेंच, ऩुणे / DR, ITAT, "B" Bench, Pune.
6. ग र्ड फ़ इऱ / Guard File.

//सत्य वऩत प्रतत// True Copy// आदे श नुस र / BY ORDER, तनजी सधचि / Private Secretary, आयकर अऩीऱीय अधधकरण, ऩण ु े / ITAT, Pune