Section 131 in Himachal Pradesh Co-Operative Societies Rules, 1971
131. Fees for processes issued under these rules.
- Where, in connection with the proceeding under clause (c) of section 87, any person requires the issue of any process or objects to any process issued, or objects to any order passes, he shall pay such fee as may be specified by the Registrar, in this behalf.Chapter - XII Appeal, Review and Revision
