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[Cites 0, Cited by 111] [Section 58] [Entire Act]

Union of India - Subsection

Section 58(a) in The Transfer Of Property Act, 1882

(a)A mortgage is the transfer of an interest in specific immoveable property for the purpose of securing the payment of money advanced or to be advanced by way of loan, an existing or future debt, or the performance of an engagement which may give rise to a pecuniary liability.