Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act] State of Odisha - Subsection Section 55(1)(x) in The Orissa Grama Panchayats Act, 1964 (x)in general, doing in the course of any industrial process anything which is likely to be offensive or dangerous to human life or health or property :