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[Cites 0, Cited by 5] [Entire Act]

State of Jammu-Kashmir - Section

Section 9 in The Jammu And Kashmir (Prevention Of Unfair Means) Examinations Act, 1987

9. Misconduct by a candidate

If any candidate commits misconduct or uses unfair means he shall be liable to disciplinary action under the statutes and the regulations as the case may be.