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[Cites 0, Cited by 0] [Section 30] [Entire Act]

Union of India - Subsection

Section 30(5) in The Legal Metrology (General) Rules, 2011

(5)Any appeal preferred to the Central Government or as the case may be the State Government under the said rules and pending shall be deemed to have beet made under the corresponding provisions of these rules.Index of Schedule of the Legal Metrology (General) Rules, 2011First Schedule
PART I Reference Standard Weights
PART II Reference Standard Metre Bar
Second Schedule
PART I Secondary Standard Weights
PART II Secondary Standard Metre Bar
PART III Secondary Standard Capacity Measures
Third Schedule
PART I Working Standard Weights
PART II Working Standard Metre Bar
PART III Working Standard Capacity Measures
Fourth Schedule
PART I Reference Standard Balances
PART I Secondary Standard Balances
PART III Working Standard Balances
Fifth Schedule
PART I Weights (Other than Carat Weights)
PART II Carat Weights
PART III Standard Weights for testing of High Capacity WeighingMachine
Sixth Schedule
PART I Liquid Capacity Measures
PART II Dispensing Measures
PART III Liquor Measures
PART IV Length Measures (Non-Flexible)
PART V Folding Scales
PART VI Fabric or Plastic Tape Measures
PART VII Steel Tape Measures
PART VIII Surveying Chains
PART IX Tapes for Use in Measurement of Oil Quantities
Seventh Schedule - Heading ASpecifications for Non-Automatic Weighing InstrumentsSeventh Schedule - Heading B
PART I Beam scales
PART II Counter Machines
Seventh Schedule - Heading CAutomatic Rail WeighbridgeSeventh Schedule - Heading DAutomatic Gravimetric Filling InstrumentsSeventh Schedule - Heading EDiscontinuous Totalizing Automatic Weighing Instrument (Totalizing Hopper Weighers)Seventh Schedule - Heading FAutomatic instruments for weighing road vehicles in motion and measuring axle loadsEighth ScheduleSpecifications for Measuring Instruments
PART I Volumetric Container Filling Machines
PART II Bulk Meters
PART III Water Meters
PART IV Measuring Systems for Liquids Other than Water
PART V Volumetric Container Type Liquid Measuring Device
PART VI Clinical Thermometer
PART VII Manometers of Instruments for Measuring Arterial BloodPressure (Sphygmomanometers)
PART VIII Taximeter
PART IX Compressed gaseous fuel (CNG) measuring systems for vehicles
Ninth ScheduleProcedure for Carrying Out Calibration of Vehicle Tanks etc.
PART I Calibration of Vehicle Tanks for Petroleum Products and otherLiquids
PART II Method for Calibration of Vertical Oil Storage Tanks
PART III Method for Computation of Capacity Tables for Vertical OilStorage Tanks.
Tenth ScheduleApplication Form for Registration of Importer of Weights and MeasuresEleventh ScheduleRegister to be Maintained by the Manufacturers/dealers/repairers of Weights and MeasuresTwelfth ScheduleScale of FeeThirteenth ScheduleFormat for nomination of the Director by the CompanyFirst ScheduleDenomination, Materials, Shape and Permissible Errors, in Respect of Reference Standards[See Rule 3]