Section 54 in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005
54. Sources of funds of Water Users' Association.
- The funds of the Water Users' Association shall be raised through the following resources, -(i)Water Charges;(ii)Interest on Deposits;(iii)Deposits from the Members;(iv)Borrowings;(v)Donations;(vi)Contributions by Members;(vii)Grants;(viii)Penalty and penal fees from the Members; and(ix)Fees for the services rendered.
