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[Cites 0, Cited by 0] [Section 26(3)] [Section 26] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 26(3)(d) in Jammu and Kashmir State Electricity Regulatory Commission (Licensing) Regulations, 2013

(d)Performance details as against the standards specified by the Commission, in the area of connectivity, quality of supply (voltage, frequency, interruptions [duration & numbers]), system outage (planned & unplanned), energy received, transmitted and system losses etc.