Section 11 in The Pandit Deendayal Petroleum University Act, 2007
11. Board of Governors.
(1)The Board of Governors of the University shall consist of the following members, namely:-(i)the President, who shall be the Chairman of the Board;(ii)the Director General;(iii)one Director by rotation to be nominated by the Board;(iv)the Dean by rotation to be nominated by the Board;(v)the Secretary to Government, Energy and Petrochemicals Department, Government of Gujarat, ex-officio;(vi)the Secretary to Government, in-charge of Technical Education, Government of Gujarat, ex-officio;(vii)two expert academicians to be nominated by the Board;(viii)one of the members of the Society to be nominated by the Society;(ix)two experts representing other disciplines such as finance, legal, management, humanities to be nominated by the Board; and(x)three professionals of the oil, gas, energy and allied industries to be nominated by the Board.(2)The Registrar shall be the Secretary of the Board.
