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State of Tamilnadu - Section

Section 37 in Mother Teresa Women's University Act, 1984

37. Terms and conditions of service of Heads of Departments:-

(1)Each Department of the University shall have a Head who shall be Senior Fellow and whose duties and functions and terms and conditions of appointment shall be such as may be prescribed:Provided that if there is more than one Senior Fellow in any Department, the Head of the Department shall be appointed in the manner prescribed:Provided further that in a Department where there is no Senior Fellow, a Fellow or a Reader may be appointed as Head of the Department in the manner prescribed.
(2)It shall be open to s Senior Fellow or Fellow or Reader to decline the offer of appointment as Head of the Department.
(3)A person appointed as Head of the Department shall hold office as such for a period of three years and shall be eligible for reappointment.
(4)A head of the Department may resign her office at any time during her tenure of office.
(5)A Head of the Department shall perform such functions as may be prescribed.