Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 81] [Entire Act] State of Mizoram - Subsection Section 81(3) in Mizoram Cooperative Societies Act, 2006 (3)In the event of any co-operative intending to pay more than three percent, may do so, but only with the prior approval of Registrar.
