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Supreme Court - Daily Orders

Ex.Sepoy (Washerman) Ram Khilawan vs Union Of India on 30 March, 2015

Bench: T.S. Thakur, R. Banumathi

  ITEM NO.32                             COURT NO.2               SECTION XVII

                               S U P R E M E C O U R T O F     I N D I A
                                       RECORD OF PROCEEDINGS

  Civil Appeal Diary No(s).                8013/2015

  EX.SEPOY (WASHERMAN) RAM KHILAWAN                                Appellant(s)

                                                VERSUS

  UNION OF INDIA AND ORS                                           Respondent(s)

  (With appln. for leave to appeal u/s 31(1) of the Armed Forces
  Tribunal Act, 2007 and office report)


  Date : 30/03/2015 This appeal was called on for hearing today.

  CORAM :
                         HON'BLE MR. JUSTICE T.S. THAKUR
                         HON'BLE MRS. JUSTICE R. BANUMATHI

  For Appellant(s)                 Major K.Ramesh, Adv.
                                   Mr. V.S.Gupta, Adv.
                                    Dr. Kailash Chand,Adv.


  For Respondent(s)


                          UPON hearing the counsel the Court made the following
                                             O R D E R

Issue notice on the application for condonation of delay as well as on the application for grant of leave to appeal.

  (Shashi Sareen)                                                 (Veena Khera)
   Court Master                                                    Court Master




Signature Not Verified

Digitally signed by
Shashi Sareen
Date: 2015.03.31
10:56:08 IST
Reason: