Supreme Court - Daily Orders
Ex.Sepoy (Washerman) Ram Khilawan vs Union Of India on 30 March, 2015
Bench: T.S. Thakur, R. Banumathi
ITEM NO.32 COURT NO.2 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal Diary No(s). 8013/2015
EX.SEPOY (WASHERMAN) RAM KHILAWAN Appellant(s)
VERSUS
UNION OF INDIA AND ORS Respondent(s)
(With appln. for leave to appeal u/s 31(1) of the Armed Forces
Tribunal Act, 2007 and office report)
Date : 30/03/2015 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE T.S. THAKUR
HON'BLE MRS. JUSTICE R. BANUMATHI
For Appellant(s) Major K.Ramesh, Adv.
Mr. V.S.Gupta, Adv.
Dr. Kailash Chand,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice on the application for condonation of delay as well as on the application for grant of leave to appeal.
(Shashi Sareen) (Veena Khera) Court Master Court Master Signature Not Verified Digitally signed by Shashi Sareen Date: 2015.03.31 10:56:08 IST Reason: