Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Madras Presidency - Section Section 207 in Madras Estates Land Act, 1908 207. Appointment of additional District Collectors. - The State Government may appoint an officer in addition to the District Collector, to exercise all or any of the powers of a District Collector under this Act.
