Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Mizoram - Section Section 5 in Mizoram Animal (Control & Taxation) Act, 2014 5. Animals to be kept in hygienic. - condition Animals shall be kept in such a clean and sanitary condition as may be prescribed by rules so that they may not cause a public nuisance.
