Section 307(2)(b) in The Merchant Shipping Act, 1958

[Cites 0, Cited by 0] [Section 307(2)] [Section 307] [Entire Act]

Union of India - Subsection

Section 307(2)(b) in The Merchant Shipping Act, 1958

(b)[ a cargo ship safety construction certificate issued under section 299-A, a cargo ship safety equipment certificate issued under section 300 and a cargo ship safety ] [ Substituted by Act 21 of 1966, Section 22, for Clause (b)(w.e.f. 28.5.1966).][radio certificate] [ Substituted by Act 63 of 2002, Section 13, for " radio telegraphy certificate or a cargo ship safety radio telephony certificate" (w.e.f. 1.2.2003).][issued under section 301, or] [ Substituted by Act 21 of 1966, Section 22, for Clause (b)(w.e.f. 28.5.1966).]

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Union of India - Subsection

Section 307(2)(b) in The Merchant Shipping Act, 1958