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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(2)(e) in The National Co-Operative Development Corporation Act, 1962

(e)the methods of appointment, the conditions of service and the scale of pay of the [managing director] [Substituted by Act 3 of 1974, Section 15, for certain words (w.e.f. 1-4-1974)];