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Jammu & Kashmir High Court

Divisional Manager Jksfc vs Mohammed Sharief on 23 February, 2023

                                                                        Sr.No. 35


                HIGH COURT OF JAMMU & KASHMIR AND LADAKH
                              AT JAMMU

                                                    MA No. 566/2010

Divisional Manager JKSFC.                                      ....Petitioner/Appellant(s)

                      Through :- None

         V/s

Mohammed Sharief                                                       ....Respondent(s)


                      Through :- None
Coram: HON'BLE MR. JUSTICE MA CHOWDHARY, JUDGE
                                    ORDER

23.02.2023 There is no representation on behalf of the parties. Adjourned, in the interest of justice, awaiting appearance of the learned counsel parties.

List on 27.04.2023 (MA Chowdhary) Judge Jammu:

23.02.2023 Javid Iqbal