Jammu & Kashmir High Court
Divisional Manager Jksfc vs Mohammed Sharief on 23 February, 2023
Sr.No. 35
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
MA No. 566/2010
Divisional Manager JKSFC. ....Petitioner/Appellant(s)
Through :- None
V/s
Mohammed Sharief ....Respondent(s)
Through :- None
Coram: HON'BLE MR. JUSTICE MA CHOWDHARY, JUDGE
ORDER
23.02.2023 There is no representation on behalf of the parties. Adjourned, in the interest of justice, awaiting appearance of the learned counsel parties.
List on 27.04.2023 (MA Chowdhary) Judge Jammu:
23.02.2023 Javid Iqbal