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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Madhya Pradesh - Subsection

Section 36(f) in The M.P. Sah Chikitsiy Parishad Adhiniyam, 2000

(f)any other expenses incurred for the promotion and development of Paramedical Education, research and training, declared by the Council to be in the general interest of paramedical profession.