Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Meghalaya - Section Section 20 in The Meghalaya Prevention Of Gambling Act, 1970 20. Repeal of Central Act 3 of 1867. The Public Gambling Act, 1867, is hereby repealed.
