Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 612] [Entire Act] State of Haryana - Subsection Section 612(6) in Punjab Jail Manual (6)imposition of handcuffs of such pattern and weight in such manner and for such period, as may be prescribed by rules made by the Governor-General in Council;
